Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Odisha - Subsection

Section 57(a) in The Orissa Panchayat Samiti (Conduct of Business) Rules, 1969

(a)It shall not contain any name or statement not strictly necessary to make the question intelligible.