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State of Rajasthan - Section

Section 281 in Rajasthan Land Revenue (Land Records) Rules, 1957

281. [ Session of the Patwar School. [Substituted by Notification No. G.S.R. 176, dated 7.2.2012 (w.e.f. 23.1.1958).]

- The session of the school shall be of nine months including the period of examination. Probationer trainees may be permitted to join the class only during the first fortnight of the session. Orders for admission passed after first fortnight shall be given effect from the beginning of the next session, special cases may be referred to the Board of Revenue for orders.]