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Supreme Court - Daily Orders

Ram Jethmalani And Ors. vs Union Of India And Ors on 30 March, 2016

Bench: Chief Justice, R. Banumathi, Uday Umesh Lalit

     ITEM NO.805                              COURT NO.1                  SECTION PIL(W)

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                                 Writ Petition(s)(Civil)     No(s).   176/2009

     RAM JETHMALANI & ORS.                                                Petitioner(s)

                                                    VERSUS

     UNION OF INDIA & ORS.                                                Respondent(s)


     Date : 30/03/2016 This petition was mentioned today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MRS. JUSTICE R. BANUMATHI
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT

                                        Mr. Dushyant A. Dave,Sr.Adv.

     For Petitioner(s)                  Petitioner-in-person
     (mentioned by)                     M/s. Karanjawala & Co.


     For Respondent(s)
                                        Mr. Mukerjee,Adv.

                                        Mr. T.A. Khan,Adv.
                                        Ms. Binu Tamta,Adv.
                                        Mr. B.K. Prasad,Adv.

                                        Mr. Kuldeep S. Parihar,Adv.
                                        Mr. H.S. Parihar,Adv.

                         UPON being mentioned the Court made the following
                                           O R D E R

Post on Tuesday, the 26th April, 2016.

Additional documents, if any, be filed in the meantime.




     (MAHABIR SINGH)                                  (VEENA KHERA)
      COURT MASTER                                     COURT MASTER

(Matter is shown for listing tomorrow i.e. Thursday, Signature Not Verified Digitally signed by Mahabir Singh Date: 2016.03.30 the 31st March, 2016) 16:41:29 IST Reason: