Supreme Court - Daily Orders
Ram Jethmalani And Ors. vs Union Of India And Ors on 30 March, 2016
Bench: Chief Justice, R. Banumathi, Uday Umesh Lalit
ITEM NO.805 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 176/2009
RAM JETHMALANI & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 30/03/2016 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE R. BANUMATHI
HON'BLE MR. JUSTICE UDAY UMESH LALIT
Mr. Dushyant A. Dave,Sr.Adv.
For Petitioner(s) Petitioner-in-person
(mentioned by) M/s. Karanjawala & Co.
For Respondent(s)
Mr. Mukerjee,Adv.
Mr. T.A. Khan,Adv.
Ms. Binu Tamta,Adv.
Mr. B.K. Prasad,Adv.
Mr. Kuldeep S. Parihar,Adv.
Mr. H.S. Parihar,Adv.
UPON being mentioned the Court made the following
O R D E R
Post on Tuesday, the 26th April, 2016.
Additional documents, if any, be filed in the meantime.
(MAHABIR SINGH) (VEENA KHERA)
COURT MASTER COURT MASTER
(Matter is shown for listing tomorrow i.e. Thursday, Signature Not Verified Digitally signed by Mahabir Singh Date: 2016.03.30 the 31st March, 2016) 16:41:29 IST Reason: