Section 27 in The Hindustan Tractors Limited (Acquisition and Transfer of undertaking) Act, 1978
27. Act to have over riding effect.
The provision of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or in any instrument having effect by virtue of any law, other than this Act, or in any decree or order of any court, tribunal or other authority.
