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State of Gujarat - Section

Section 52 in Gujarat Organic Agricultural University Act, 2017

52. Accreditation system.

(1)There shall be an accreditation and performance rating system for any institution having regular approval, based on State or National level gradation. Such performance grade may be used in all letter heads, sign boards, literature and publications, including prospectus and franchise materials of the institution.
(2)The accreditation of performance once obtained shall remain valid for a period of five years.