Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 137(3)] [Section 137] [Entire Act]

Union of India - Subsection

Section 137(3)(a) in The Customs Act, 1962

(a)a person who has been allowed to compound once in respect of any offence under sections 135 and 135-A;