Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 30] [Article 190(3)] [Article 190] [Constitution] Constitution Subarticle Article 190(3)(a) in Constitution of India (a)becomes subject to any of the disqualifications mentioned inclause (1) or clause (2) of article 191; or