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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(4)(b) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(b)Any assessor under this sub-section may be appointed either for general, enquiries or for any particular enquiry or class of enquires, and shall be paid the prescribed remuneration.