Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] State of Punjab - Subsection Section 136(1) in Punjab Jail Manual, 1996 (1)Promotion to the appointment of Senior Assistant Superintendent shall be made by selection as laid down in Punjab Prisons Service Class-III (Executive) Rules.Assistant Superintendent and Welfare Officer
