Madhya Pradesh High Court
Shivam Singh vs The State Of Madhya Pradesh on 18 April, 2023
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 12805 of 2023 (SHIVAM SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 18-04-2023 Shri Deependra Mishra - Advocate for the applicant.
Shri Chandrapal Parmar - Govt. Advocate for the State.
It is pointed out by learned GA that 12 criminal antecedents have been registered against the applicant.
As per learned counsel for the applicant, the applicant has been acquitted in most of the cases. He prays for some time to file those judgments on record.
Prayer is allowed.
List the matter after two weeks.
(NANDITA DUBEY) JUDGE jk Signature Not Verified Signed by: JITIN KUMAR CHOURASIA Signing time: 4/18/2023 5:07:44 PM