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State of Madhya Pradesh - Section

Section 6 in The M.P. Gram Panchayat (Annual Accounts and Administration Report) Rules, 1998

6. Approval of Annual Accounts and Administration Report by the Gram Panchayat.

- The annual accounts and administration report shall be placed before the Gram Panchayat for its approval upto 30th April every year by the Secretary of Gram Panchayat or in his absence by its any officer or servant authorised by the Gram Panchayat. After receiving the same, the Gram Panchayat shall approve it by the 31st May every year.