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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Karnataka - Subsection

Section 45(1)(ii) in The Karnataka Excise Act, 1965

(ii)under sub-section (1) of section 36 except clauses (c), (g) and (h) a sum of money not less than five thousand rupees but which may extend to fifty thousand rupees;