Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(3)] [Section 66] [Entire Act] State of Sikkim - Subsection Section 66(3)(f) in Sikkim Co-Operative Societies Act, 1955 (f)to investigate all claims against the society and, subject to the provisions of this Act to decide questions of priority arising between claimants;