Section 13(2)(a) in The Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Cess Act, 1976

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(a)The amount collected as cess, under the Act repealed by sub-section (1), shall be credited to the Consolidated Fund of India.

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