Delhi High Court - Orders
Raminder Kaur Baweja vs Sudhir Kumar Chawla & Anr on 31 March, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~70(Appellate Side-2020 List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RSA 20/2018&CM APPL. 4849/2018
RAMINDER KAUR BAWEJA ..... Appellant
Through: None
versus
SUDHIR KUMAR CHAWLA & ANR ..... Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 31.03.2022
1. There is no appearance on behalf of the parties.
2. Issue Court notice without process fee to learned Counsel for the parties or to the parties themselves, if unrepresented by Counsel, returnable on 25th July, 2022.
C.HARI SHANKAR, J MARCH 31, 2022 SS Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:04.04.2022 15:37:27