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[Cites 0, Cited by 0] [Section 20(20)] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(20)(c) in Delhi Electricity Regulatory Commission (State Grid Code) Regulations, 2008

(c)No User shall assign the Agreement or transfer or part with the benefits under the Agreement in favour of any other person/User without the express consent or approval of the Transmission Licensee.