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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(8) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(8)It shall be the duty of the licensee of the clinical establishment to make all service recipients and service providers aware of the relevant section(s) of such regulation or standard operating procedures developed or adopted by them.