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[Cites 0, Cited by 0] [Section 25A(2)] [Section 25A] [Entire Act]

State of Odisha - Subsection

Section 25A(2)(a) in The Orissa Agricultural Produce Markets Rules, 1958

(a)regarding the fines and penalties levied, or any disciplinary action taken against the member of the staff and the market functionaries and others;