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State of Bihar - Section

Section 16 in Bihar Employees' State Insurance Medical Service Rules, 1981

16. Preparation of lists of officers considered suitable for promotion by the Departmental Promotion Committee.

(a)The Departmental Promotion Committee shall meet as and when occasion arises for selection of candidates.
(b)
(i)The Departmental Promotion Committee shall after interviewing, if necessary, any candidate about whom it may have any doubt, prepare lists of candidates, who in its opinion are suitable for promotion or appointment by transfer to the service, as the case may be.
(ii)In case of promotion the selection of candidates for inclusion in the list shall be made on merit with due regards to seniority and their names in the list shall be arranged accordingly.
In case of appointment by transfer the selection of candidates shall be based on merit and suitability and their names in the list shall be arranged in order of merit.