Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Jharkhand - Subsection Section 22(8) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (8)The open shelter shall not refuse admission to any child in need of care and protection at any time.
