Section 154(2) in Kerala Municipality Building Rules, 1999
(2)The Commission shall consist of :-(i)Secretary, Local Self Governments Department who shall be the Chairman;(ii)Director of Panchayats;(iii)Director of Municipal Administration:(iv)Chief Town Planner(v)Director, Archaeology Department:(vi)Chief Engineer (Building), PWD; and(vii)Two persons having knowledge and experience in Art, Architecture or History, nominated by Government.
