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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(3) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(3)The Governing Body shall meet at least once in every quarter. Seven days' clear notice shall be given for a meeting:Provided that the President, may, in case of urgency, direct to call an emergent meeting at shorter notice.