Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1A] [Entire Act] State of Assam - Subsection Section 1A(vi) in The Assam Excise Rules, 2016 (vi)"Rectified spirit" Rectified spirit or spirit of wine means plain spirit of a strength of not less than 500 (fifty degree) O.P;
