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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(1) in Bihar State Public Libraries and Information Centre Act, 2008

(1)For achieving the objectives of this Act as a separate Directorate of Library and Information Centre shall be constituted and a Director and an Assistant Director shall be appointed by State Government. The Director will perform the responsibility of the Superintendent of Library besides the work of the Directorate.The already created post of the Superintendent of Library in the cadre of Bihar Education Service shall convert into that of the Director, Directorate of Libraries.The post of Assistant Director shall be created by conversion of any floating post of Department/Bihar Education Service Cadre.The present post of Class III and Class IV of the office of Superintendent of Library, Bihar will deemed to be post of employees of Directorate.