Delhi High Court - Orders
Shri. H. K. Shekhawat And Ors vs Delhi Co-Operative Housing Finance ... on 19 December, 2025
$~10 & 11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5159/2018
SHRI. H. K. SHEKHAWAT AND ORS. .....Petitioners
versus
DELHI CO-OPERATIVE HOUSING FINANCE CORPORATION
LTD AND ORS. .....Respondents
11
+ W.P.(C) 5162/2018
DINESH KUMAR BADAL AND ANR. .....Petitioners
versus
DELHI CO-OPERATIVE HOUSING FINANCE CORPORATION
LTD AND ORS. .....Respondents
Presence : Mr. Kausik Chatterjee and Ms. Samridhi Advocates for
petitioners
Ms. Shobhna Takiar, Mr. Tarveen Singh Nanda, Mr. Shivam
Takiar and Mr. Kuljeet Singh, Advocates for Respondent
No.1/ DCHFC
Ms. Avni Singh, Panel Counsel for R-2/GNTD with Mr.
Abhimanyu Kapoor, Adv.
CORAM:
HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
HON'BLE MR. JUSTICE ANISH DAYAL
ORDER
% 19.12.2025
1. Counsel for petitioner states that copy of Special Leave Petition shall be made available to respective counsels for respondents within a period of This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/12/2025 at 21:12:20 three days from today, as reflected in order dated 29th July 2025.
2. We are informed by the counsel for petitioner that Special Leave Petition is still pending. That being so, hearing of this matter is deferred.
3. List on 14th April 2026.
4. Order be uploaded on the website of this Court.
NITIN WASUDEO SAMBRE, J ANISH DAYAL, J DECEMBER 19, 2025/sm This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/12/2025 at 21:12:20