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Delhi High Court - Orders

Shri. H. K. Shekhawat And Ors vs Delhi Co-Operative Housing Finance ... on 19 December, 2025

                      $~10 & 11
                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +         W.P.(C) 5159/2018
                                SHRI. H. K. SHEKHAWAT AND ORS.                                                  .....Petitioners
                                                              versus

                                DELHI CO-OPERATIVE HOUSING FINANCE CORPORATION
                                LTD AND ORS.                        .....Respondents

                      11
                      +         W.P.(C) 5162/2018
                                DINESH KUMAR BADAL AND ANR.                                                     .....Petitioners
                                                              versus

                                DELHI CO-OPERATIVE HOUSING FINANCE CORPORATION
                                LTD AND ORS.                        .....Respondents


                      Presence            : Mr. Kausik Chatterjee and Ms. Samridhi Advocates for
                                          petitioners

                                          Ms. Shobhna Takiar, Mr. Tarveen Singh Nanda, Mr. Shivam
                                          Takiar and Mr. Kuljeet Singh, Advocates for Respondent
                                          No.1/ DCHFC

                                          Ms. Avni Singh, Panel Counsel for R-2/GNTD with Mr.
                                          Abhimanyu Kapoor, Adv.


                                CORAM:
                                HON'BLE MR. JUSTICE NITIN WASUDEO SAMBRE
                                HON'BLE MR. JUSTICE ANISH DAYAL
                                                              ORDER

% 19.12.2025

1. Counsel for petitioner states that copy of Special Leave Petition shall be made available to respective counsels for respondents within a period of This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/12/2025 at 21:12:20 three days from today, as reflected in order dated 29th July 2025.

2. We are informed by the counsel for petitioner that Special Leave Petition is still pending. That being so, hearing of this matter is deferred.

3. List on 14th April 2026.

4. Order be uploaded on the website of this Court.

NITIN WASUDEO SAMBRE, J ANISH DAYAL, J DECEMBER 19, 2025/sm This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/12/2025 at 21:12:20