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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(2)(f) in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

(f)during the period commencing from 1st July and ending on 30th September, compile taluka statistical return and do such office works as the Mamlatdar may direct;