Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 188 in Greater Hyderabad Municipal Corporation Act, 1955 188. Budget grant defined. - The total sum entered under a major head on the expenditure side which has been adopted by the Corporation shall be termed a 'budget grant'.
