Supreme Court - Daily Orders
Subhash Chandra Chaturvedi vs Shashi Mishra on 3 January, 2023
Bench: Sanjay Kishan Kaul, Abhay S. Oka
ITEM NO.26 COURT NO.2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 23039/2022
(Arising out of impugned final judgment and order dated 28-09-2022
in Matters under Article 227 No.34234/2019 passed by the High Court
Of Judicature At Allahabad, Lucknow Bench)
SUBHASH CHANDRA CHATURVEDI Petitioner(s)
VERSUS
SHASHI MISHRA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.196237/2022-EXEMPTION FROM FILING
O.T. )
Date : 03-01-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE ABHAY S. OKA
For Petitioner(s) Mr. Pradeep Kant, Sr. Adv.
Mr. Rohit Kumar Singh, AOR
Mr. Simranjeet Singh Rekhi, Adv.
Mr. Shubham Kumar, Adv.
Mr. Harsh Jain, Adv.
For Respondent(s) Mr. Sudeep Seth, Sr. Adv.
Mr. Anurag Kishore, AOR
Ms. Namni Bhutoria, Adv.
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the impugned judgment.
The special leave petition is dismissed. Signature Not Verified Pending application stands disposed of.
Digitally signed by RASHMI DHYANI Date: 2023.01.03 16:42:33 IST Reason: (RASHMI DHYANI PANT) (POONAM VAID) COURT MASTER COURT MASTER