Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Supreme Court - Daily Orders

Subhash Chandra Chaturvedi vs Shashi Mishra on 3 January, 2023

Bench: Sanjay Kishan Kaul, Abhay S. Oka

     ITEM NO.26                          COURT NO.2                 SECTION XI

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   23039/2022

     (Arising out of impugned final judgment and order dated 28-09-2022
     in Matters under Article 227 No.34234/2019 passed by the High Court
     Of Judicature At Allahabad, Lucknow Bench)

     SUBHASH CHANDRA CHATURVEDI                                      Petitioner(s)

                                                VERSUS

     SHASHI MISHRA & ORS.                                            Respondent(s)

     (FOR ADMISSION and I.R. and IA No.196237/2022-EXEMPTION FROM FILING
     O.T. )

     Date : 03-01-2023 This petition was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                         HON'BLE MR. JUSTICE ABHAY S. OKA


     For Petitioner(s)             Mr. Pradeep Kant, Sr. Adv.
                                   Mr. Rohit Kumar Singh, AOR
                                   Mr. Simranjeet Singh Rekhi, Adv.
                                   Mr. Shubham Kumar, Adv.
                                   Mr. Harsh Jain, Adv.

     For Respondent(s)             Mr. Sudeep Seth, Sr. Adv.
                                   Mr. Anurag Kishore, AOR
                                   Ms. Namni Bhutoria, Adv.



                          UPON hearing the counsel the Court made the following
                                             O R D E R

We are not inclined to interfere with the impugned judgment.

The special leave petition is dismissed. Signature Not Verified Pending application stands disposed of.

Digitally signed by
RASHMI DHYANI
Date: 2023.01.03
16:42:33 IST
Reason:




     (RASHMI DHYANI PANT)                                         (POONAM VAID)
        COURT MASTER                                              COURT MASTER