Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(a) in The Cinematograph (Amendment) Act, 2023.

(a)the expression “seven” denotes completion of seven years of age and the expression “eighteen” denotes before attaining the age of eighteen years;