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[Cites 0, Cited by 0] [Section 10(12)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(12)(a) in The Coal Mines Regulations, 2017

(a)All matters which the Board is required to consider shall be considered at its meeting, or if the Chairman so decides, by circulation of the papers, to every member who is not absent from India.