Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2) in The Haryana New Mandi Townships Building Rules, 1967

(2)Every person giving the above notice shall appoint a licenced supervisor-cum-architect for the drawing up of plans and for the supervisions of erection and re-erection of the building.