Chattisgarh High Court
Chandrapal Singh Tanwar vs Ravi Ranjan Rao 30 Wps/6787/2017 Manish ... on 8 May, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONT No. 651 of 2017
Chandrapal Singh Tanwar Versus Ravi Ranjan Rao
08/05/2018 Mr. Vinod Deshmukh, counsel for the petitioner.
Mr. P. N. Bharat, Counsel for respondent No. 1.
Respondent No. 1 is also present in the Court. Reply has been filed.
Learned counsel for the respondent would submit that application for revive has also been filed. Copy has been received by learned counsel for the petitioner. If so advised to file rejoinder within two weeks.
Matter be listed in the week commencing 25-06-2018. Presence of the officer is exempted.
Sd/-
(Manindra Mohan Shrivastava) Judge Rohit