Supreme Court - Daily Orders
Jai Bhagwan vs Avtar Singh Saini on 16 July, 2018
ITEM NO.61 REGISTRAR COURT. 1 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (Crl.) No(s). 3771/2018
JAI BHAGWAN Petitioner(s)
VERSUS
AVTAR SINGH SAINI Respondent(s)
(FOR ADMISSION )
Date : 16-07-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr. Karan Kapoor, Adv.
Mr. Chirag A., Adv.
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Ld. Counsel for the petitioner to take fresh steps for service of the sole respondent within two weeks. Notice thereafter be issued.
List again on 4.9.2018.
KAPIL MEHTA Registrar 16.7.2018 rd Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2018.07.19 11:06:24 IST Reason: