Section 44(1) in Uttar Pradesh Private Universities Act, 2019
(1)The University shall establish a general fund to which the following amount shall be credited, namely-(a)all fees which may be charged by the University;(b)all sums received from any other sources;(c)all contributions made by the Society; and(d)all contributions made in this behalf by any other person or bodies which are not prohibited by any law for the time being in force.
