Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 112] [Entire Act] State of Tamilnadu - Subsection Section 112(g) in Tamil Nadu Panchayats Act, 1994 (g)the control of fairs and festivals classified by the Panchayat Union Council as those reserved for control by it;
