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[Cites 0, Cited by 4] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(m) in The Delhi School Education Act, 1973

(m)"manager" in relation to a school, means the person, by whatever name called, who is entrusted, either on the date on which this Act comes into force or, as the case may be, under a scheme of management made under section 5, with the management of the affairs of that school;