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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(2)(iv) in The Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007

(iv)public utility vehicles as deemed necessary in the public interest by the Secretary (Home) to the State Government;