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Supreme Court - Daily Orders

Anil Kumar Virmani vs Brigade Enterprises Limited on 16 November, 2022

Bench: B.R. Gavai, V. Ramasubramanian

                                          IN THE SUPREME COURT OF INDIA
                                             INHERENT JURISDICTION

                                REVIEW PETITION (C) NO. 1236 OF 2022
                                                  IN
                                   CIVIL APPEAL NO. 1779 OF 2021


     ANIL KUMAR VIRMANI & ORS.                                                     Petitioner(s)

                                                           VERSUS

     BRIGADE ENTERPRISES LIMITED                                                    Respondent(s)

                                                           WITH

                                REVIEW PETITION (C) DIARY NO. 3052 OF 2022
                                                  IN
                                   CIVIL APPEAL NO. 1779 OF 2021


                                                        O R D E R

Permission to file review petition is granted.

We have gone through the review petition(s) and the connected papers. We do not find any error, much less apparent, in the order impugned, warranting its reconsideration. The review petitions stand dismissed.

Pending application(s), if any, stand(s) disposed of.

…...................J (B.R. GAVAI) Signature Not Verified …...................J Digitally signed by Deepak Singh Date: 2022.11.19 (V. RAMASUBRAMANIAN) New Delhi 10:58:37 IST Reason:

November 16, 2022 ITEM NO.1002 SECTION XVII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 1236/2022 in C.A. No. 1779/2021 (Arising out of impugned final judgment and order dated 17-12-2021 in C.A. No. No. 1779/2021 passed by the Supreme Court Of India) ANIL KUMAR VIRMANI & ORS. Petitioner(s) VERSUS BRIGADE ENTERPRISES LIMITED Respondent(s) (IA No. 14329/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) WITH Diary No(s). 3052/2022 (XVII-A) (IA No. 118633/2022 - APPLICATION FOR PERMISSION TO FILE REVIEW PETITION AND IA No. 13164/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 16-11-2022 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN By Circulation UPON perusing papers the Court made the following O R D E R Permission to file review petition is granted. The review petitions are dismissed in terms of the signed order.
Pending application(s), if any, stand(s) disposed of. (DEEPAK SINGH) (ANJU KAPOOR) COURT MASTER (SH) COURT MASTER (NSH) [Signed order is placed on the file]