Supreme Court - Daily Orders
The Commissioner, Central Excise, ... vs M/S Rajasthan Co Op Dairy Federation ... on 19 September, 2022
Bench: D.Y. Chandrachud, Hima Kohli
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
Civil Appeal No of 2022
(D No 22445 of 2022)
The Commissioner, Central Excise, Jaipur .... Appellant(s)
Versus
M/s Rajasthan Co-oP Dairy Federation Ltd ....Respondent(s)
ORDER
1 Delay condoned.
2 The Central Excise and Service Tax Appellate Tribunal has relied upon a decision
of this Court in State of West Bengal v Calcutta Club Limited1.
3 The appeal is accordingly dismissed.
4 Pending application, if any, stands disposed of.
…..…..…....…........……………….…........J. [Dr Dhananjaya Y Chandrachud] …..…..…....…........……………….…........J. Signature Not Verified [Hima Kohli] Digitally signed by CHETAN KUMAR Date: 2022.09.20 New Delhi;
16:55:41 IST Reason:
September 19, 2022
-S-
1 (2019) 19 SCC 107 ITEM NO.18 COURT NO.2 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS CIVIL APPEAL Diary No(s). 22445/2022 (Arising out of impugned final judgment and order dated 09-05-2022 in STA No. 53009/2016 passed by the Central Excise Service Tax Appellate Tribunal) THE COMMISSIONER, CENTRAL EXCISE, JAIPUR Appellant(s) VERSUS M/S RAJASTHAN CO OP DAIRY FEDERATION LTD. Respondent(s) (WITH IA No.123319/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.123318/2022-EX-PARTE STAY and IA No.123317/2022-
CONDONATION OF DELAY IN FILING APPEAL) Date : 19-09-2022 This appeal was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD HON'BLE MS. JUSTICE HIMA KOHLI For Petitioner(s) Mr. Merusagar Samantaray, Adv.
Mr. P.V. Yogeshwaran, Adv.
Mr. T.S. Sabarish, Adv.
Mr. Madhav Sinhal, Adv.
Mr. Mukesh Kumar Maroria, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R 1 Delay condoned.
2 The appeal is dismissed in terms of the signed order. 3 Pending application, if any, stands disposed of.
(SANJAY KUMAR-I) (MONIKA DEY) DEPUTY REGISTRAR COURT MASTER (Signed order is placed on the file)