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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4A(b) in The Salaries and Allowances of the Members of Jammu and Kashmir State Legislature Act, 1960

(b)telephone allowance at the rate of [thirty thousand rupee] [Substituted 'fourteen thousand rupee' by Jammu and Kashmir Act No. 5. of 2016, dated 8.7.2016.] per month; and