Bombay High Court
Naik Business Services Private Limited vs Lmp Precision Engineering Co. Pvt. Ltd on 22 January, 2019
Author: G.S.Kulkarni
Bench: G.S.Kulkarni
pvr 1 6arbap59-14.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION NO. 59 OF 2014
Naik Business Services Private Limited ...Petitioner
Versus
Lmp Precision Engineering Co.Pvt Ltd And Ors ...Respondents
AND
ARBITRATION PETITION NO. 719 OF 2014
Naik Business Services Private Limited ...Petitioner
Versus
Lmp Precision Engineering Co. Pvt. Ltd. ...Respondent
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Mr.Prathamesh Kamat with Zoeb Cutlerywala, Vikram Kamat, Pinak Bhagwat
i/b. Kochhar & Co., for the Applicant.
Mr.Bimal Rajashekhar, for the Respondents.
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CORAM: G.S.KULKARNI, J.
DATED: 22nd January, 2019
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P.C.:
1. Stand over to 24 January 2019.
2. In the meantime, the parties shall attempt to resolve the issues.
(G.S.KULKARNI, J.) ::: Uploaded on - 22/01/2019 ::: Downloaded on - 23/01/2019 03:38:03 :::