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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(d) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(d)reconstruction of portions of buildings damaged by storm, rains fire, earthquake or any other natural calamity to the same extent and specification as existed prior to the damage.