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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(2)(a) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(a)A copy of the reports on the audit of accounts shall be sent to the District Educational Officers, who shall forward the same to the educational agency.