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Allahabad High Court

The Commissioner, Commercial Tax, U.P. ... vs S/S Lachhi Ram Hari Ram, Galla Vyapari, ... on 13 October, 2011

Author: Arun Tandon

Bench: Arun Tandon





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 393 of 2008
 

 
Petitioner :- The Commissioner, Commercial Tax, U.P. Lucknow
 
Respondent :- S/S Lachhi Ram Hari Ram, Galla Vyapari, Chirgaon Jhansi
 
Petitioner Counsel :- S.C.
 

 
Hon'ble Arun Tandon,J.
 

On record is a Vakalatnama filed by Sri Alok Kumar, Advocate on behalf of S/s Lachhi Ram Hari Ram.

Let matter be listed in the next cause list with the name of Sri Alok Kumar as counsel for the respondent.

Order Date :- 13.10.2011 Pkb/