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Bombay High Court

Allan Mathew Misquitta And Ors vs Arjun Vista Kharvi And Ors on 23 October, 2018

Author: R.D. Dhanuka

Bench: R.D. Dhanuka

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       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               CIVIL APPELLATE JURISDICTION

                       WRIT PETITION NO.5215 OF 2016

Allan Mathew Misquitta & Ors.                   .. Petitioners
      Vs.
Laxman Bendre & Ors.                            .. Respondents

                               ALONG WITH
                       WRIT PETITION NO.5216 OF 2016

Allan Mathew Misquitta & Ors.                   .... Petitioners
      Versus
Ramesh Vista Rawat & Ors.                       .... Respondents

                               ALONG WITH
                       WRIT PETITION NO.5217 OF 2016

                               ALONG WITH
                       WRIT PETITION NO.5220 OF 2016

Allan Mathew Misquitta & Ors.                    .... Petitioners
      Versus
Anthony Fernandes & Ors.                         .... Respondents

                               ALONG WITH
                       WRIT PETITION NO.5218 OF 2016

Allan Mathew Misquitta & Ors.                   .... Petitioners
      Versus
Mohamed Mobin & Ors.                            .... Respondents

                               ALONG WITH
                       WRIT PETITION NO.5219 OF 2016

Allan Mathew Misquitta & Ors.                   .... Petitioners
      Versus
Babli Mistry & Ors.                              .... Respondents




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                               ALONG WITH
                       WRIT PETITION NO.5221 OF 2016

                               ALONG WITH
                       WRIT PETITION NO.5232 OF 2016

Allan Mathew Misquitta & Ors. .                 ... Petitioners
      Versus
Muktar Ahmed & Ors.                             .... Respondents

                               ALONG WITH
                       WRIT PETITION NO.5222 OF 2016

Allan Mathew Misquitta & Ors.                   .... Petitioners
      Versus
Ram Kripal & Ors.                                .... Respondents

                               ALONG WITH
                       WRIT PETITION NO.5223 OF 2016

Allan Mathew Misquitta & Ors.                    .... Petitioners
      Versus
Pauline D'Souza & Ors.                          .... Respondents

                               ALONG WITH
                       WRIT PETITION NO.5224 OF 2016

Allan Mathew Misquitta & Ors.                   .... Petitioners
      Versus
Ram Lakhan & Ors.                               .... Respondents

                               ALONG WITH
                       WRIT PETITION NO.5225 OF 2016

Allan Mathew Misquitta & Ors.                   .... Petitioners
      Versus
J.K. Naik & Ors.                                 .... Respondents




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                               ALONG WITH
                       WRIT PETITION NO.5226 OF 2016

Allan Mathew Misquitta & Ors.                    .... Petitioners
      Versus
Lucy Kaitan Fernandes & Ors.                    .... Respondents

                               ALONG WITH
                       WRIT PETITION NO.5227 OF 2016

Allan Mathew Misquitta & Ors.                   .... Petitioners
      Versu
Govind N. Naik & Ors.                           .... Respondents

                               ALONG WITH
                       WRIT PETITION NO.5228 OF 2016

Allan Mathew Misquitta & Ors.                    .... Petitioners
      Versus
Dadu Mistry & Ors.                               .... Respondents

                               ALONG WITH
                       WRIT PETITION NO.5229 OF 2016

                               ALONG WITH
                       WRIT PETITION NO.5231 OF 2016

Allan Mathew Misquitta & Ors.                   .... Petitioners
      Versus
Arjun Vista Kharvi & Ors.                        .... Respondents

                               ALONG WITH
                       WRIT PETITION NO.5230 OF 2016

Allan Mathew Misquitta & Ors.                   .... Petitioners
      Versus
Hindurao K. Patil & Ors.                        .... Respondents




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                               ALONG WITH
                       WRIT PETITION NO.5233 OF 2016

Allan Mathew Misquitta & Ors.                   .... Petitioners
      Versus
Carmello Futardo & Ors.                         .... Respondents

                               ALONG WITH
                       WRIT PETITION NO.5234 OF 2016

Allan Mathew Misquitta & Ors.                    .... Petitioners
      Versus
John Rebello & Ors.                              .... Respondents

                               ALONG WITH
                       WRIT PETITION NO.8288 OF 2014

Gufic Private Limited                           .... Petitioner
      Versus
Allan Mathew Misquitta & Ors.                   .... Respondents

                               ALONG WITH
                       WRIT PETITION NO.8308 OF 2016

Allan Mathew Misquitta & Ors.                   .... Petitioners
      Versus
Mohan Manchu & Ors.                             .... Respondents

                              ALONG WITH
                      WRIT PETITION NO.12942 OF 2016

Allan Mathew Misquitta & Ors.                   .... Petitioners
      Versus
Leela J. Kharvi & Ors.                          .... Respondents

                              ALONG WITH
                      WRIT PETITION NO.12943 OF 2016

Allan Mathew Misquitta & Ors.                    .... Petitioners
      Versus
Juvoag Diego D'Souza & Ors.                      .... Respondents




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                                ALONG WITH
                        WRIT PETITION NO.14267 OF 2016

Allan Mathew Misquitta & Ors.                          .... Petitioners
      Versus
Leela N. Naik & Ors.                                   ....Respondents

           ---
Mr.Sandeep A. Bhagwat for the petitioners.
Ms.Prachi Dhanani i/by Veritas Legal for the respondent nos.2 & 3.
           ---

                                       CORAM : R.D. DHANUKA, J.

DATE : 23rd October 2018 P.C.:

. Papers are allowed to be produced at 3.00 p.m.

2. Place the matters on board for 'Admission' on 19th November 2018. Ad-interim relief granted by this Court on 29 th April 2016 and continued by this Court from time to time to continue till next date.

R.D. DHANUKA, J.

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