Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(i) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(i)ensure that life saving appliances as specified in Annexure IV are carried onboard, in goods condition and in a position available for immediate use;