Section 11(4) in The Orissa Minerals (Prevention of theft, Smuggling & Illegal Mining and Regulation of Possession, Storage, Trading and Transportation) Rules, 2007
(4)Every holder of a mining lease and/or licence shall issue the duplicate and triplicate copies of the transit pass/permit to the in-charge of the carrier transporting mineral from the mines/depot and the original copy shall be kept in the book.
