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[Cites 0, Cited by 0] [Section 21] [Entire Act]

NCT Delhi - Subsection

Section 21(5) in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019

(5)Each member shall have one vote and if there be equality of votes on any question to be determined by theCourt, Chairperson of the Court shall, in addition, have a casting vote;