Punjab-Haryana High Court
Mohan Lal Saitia vs State Of Punjab And Another on 2 March, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A. No. 3672 of 2007 (O&M)
Mohan Lal Saitia ..... Appellant
vs
State of Punjab and another .... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Deepak Sharma, Advocate, for the appellant.
Mr. B. B. S. Teji, Assistant Advocate General, Punjab.
Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in RFA No. 3004 of 2006 - Surjit Singh vs State of Punjab and another.
2.3.2009 ( Rajesh Bindal) vs. Judge