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[Cites 0, Cited by 15] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(k) in The Prevention Of Cruelty To Animals Act, 1960

(k)to impart education in relation to the humane treatment of animals and to encourage the formation of public opinion against the infliction of unnecessary pain or suffering to animals and for the promotion of animal welfare by means of lectures, books, posters, cinematographic exhibitions and the like;